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Union of India - Section

Section 253 in The Coal Mines Regulations, 2011

253. Officials to be literate.

- No person shall be appointed as an official of a mine unless he is literate and is conversant with the language of the district in which the mine is situated or with the language understood by a majority of the persons employed in the mine:Provided that so much of this regulation as requires a person to be conversant with the language of the district or of the majority off persons, shall not apply to managers, assistant managers, engineers and surveyors.