Section 8A(3) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016
(3)The standard plots referred to in clause (d) of sub-section (2) shall be determined by the Assistant Consolidation Officer after ascertaining from the members of the Consolidation Committee and the tenure-holders of the units the best plot or plots of the unit, regard being had to productivity, location and the existing soil class of the plot or plots.
