Karnataka High Court
Pinto B I S/O I T Pinto vs Venkatagirija W/O K. Shivashankar on 7 September, 2009
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
IN THE) HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE rm DAY OF SEPTEMBER 2994' " BEFORE A THE HONBLE MRJUSTICE s. A
MISC.CVL.NO.16035/A§Q(59_z A A REGULAR FIRST APPEAL NO2009" {HINJ} BETWEEN :
Sri. 13.1. Pinto S/0. I.T. Pinto . ' Aged about 68 ye;--.u'--s' R/0. A--149, sector-I;'iA'A»A' _ . '- H.M.T. Colonyf V_ _ ' Bangalore -- 560_ A {By Sri. (3 Srikan{ég§b*afid'a A AND:
V " V1,' enkat.é1girij_a.. « . V W/0"; AK. Shivashankar ' "Agec1_Véib0uf'58 years
-;F'./Ao;.A:274;-VS*ect0r--II I--I;M.T. {?j01(S'ny 'I~3__angvaior.é ~ 560 013 AA jSII1zt;vI§Z. Pushpanjafi . 'Wu/0. Gunashekar * ..Aged about 38 years .. .. APPELLANT R/o. Plot No.43 Rathnalalnagar, Kanpur
3. Sri. K. Shivashankar S/o. K. Munirathnam Aged about 59 years -
R/0. A--274, Sector--II C 3 ' H.M.T. Colony, Bangalore -- 560.013
4. Sri. K. Gunashekar ' S/o. K. Munivenkataramaiah, Major, R/o. A4274, Sector--II_H ' H.M.T. Colony V C' _ V Bangalore -- 560 013*. _ ..i.. This Misc:.Cvl.Dis. filed g.§»g:ier4..o";%:ierV_"_g;:'ji Rule 5 cpc praying for T.I., etc. 51j._. 'V I' This for-adzlaission this day, the Court made the K .
C Heard. 2 V A' C V 1T?;éI3C!ndenlts'areldirected not to alienate the suit ebhedtilew _ " ' lijdroztjerty until further orders.
" Misc..Cvl;'No. 2009 is accordingly allowed. sd/-' JUDGE