Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(2)(vi) in Gujarat State Higher Education Council Act, 2016 (vi)to promote co-operation and co-ordination of the educational institutions among themselves and explore the scope for interaction with industry and other stake holders;