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State of Odisha - Section

Section 6 in The Orissa Marine Fishing Regulation Rules, 1983

6. Change of ownership.

- In case of change in ownership, the person, in the name of whom the ownership to be transferred, shall apply in Form I to the concerned authorised officer for issue of certificate of registration in his favour.
(2)No fees for such transfer of ownership shall be payable by the transferee.Chapter-III Licence