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Allahabad High Court

Meera Srivastava vs State Of U.P. Thru. Prin. Secy. Home Lko. ... on 2 September, 2025





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2025:AHC-LKO:52125
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW  
 
APPLICATION U/S 482 No. - 7294 of 2025    
 
   Meera Srivastava    
 
  .....Applicant(s)   
 
 Versus  
 
   State Of U.P. Thru. Prin. Secy. Home Lko. And Another    
 
  .....Opposite Party(s)        
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Desh Mitra Anand, Prateek Rawat, Utkarsh Anand   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A., Rohit Tripathi   
 
      
 
 Court No. - 13
 
    
 
 HON'BLE SUBHASH VIDYARTHI, J.      

1. Heard Shri Desh Mitra Anand, the learned counsel for the applicant, Smt. Kamlesh Kumar, the learned AGA for the State and Shri Akash Asthana, Advocate holding brief of Shri Rohit Tripathi, the learned counsel for the Enforcement Directorate.

2. By means of the instant application filed under Section 482 Cr.P.C., the applicant has prayed that the personal bond and surety submitted by her in Case Crime No.1577 of 2019 lodged at Police Station- Gomti Nagar, District- Lucknow be treated as sufficient for her released in 76 cases, in which she has been released on bail.

3. The learned counsel for the applicant has submitted that the applicant is involved in 75 criminal cases, all of which are of similar nature and in all which she has been granted bail. On the basis of her involvement in the aforesaid cases, the Enforcement Directorate has lodged Case Crime No.05 of 2021 against her and the applicant has been ordered to released on bail in that case also.

4. However, as the applicant has been granted bail in 76 cases, she could not arrange separate sureties and bail bonds for her released in all the cases.

5. Learned counsel for the applicant has placed reliance upon a judgment of the Hon'ble Supreme Court in the case of Hani Nishad @ Mohammad Imran @ Vikky vs. The State of Uttar Pradesh [SLP (Crl.) No.8914-8915/2018).

6. Learned AGA has vehemently opposed the application and submitted that the applicant is involved in a very large number of cases. However, she could not dispute that the applicant is entitled to the benefit of the order passed by the Hon'ble Supreme Court in the case of Hani Nishad (supra) but she has submitted that the applicant should furnish separate personal bond and sureties in the case instituted by the Enforcement Directorate.

7. Accordingly, the instant application is disposed of by providing that the personal bond and two sureties for Rs.1,00,000/- shall be submitted by the applicant for her release in furtherance of the order dated 20.06.2024 passed by this Court in Crl. Misc. Bail Application No.6719 of 2024 in Case Crime No.1577 of 2019 under Section 409, 420, 467, 468, 471, 120-B IPC at P.S.- Gomti Nagar, Lucknow, which shall hold good for the applicant's release in 75 cases listed from S.No.1 of 75 of the appendix to the Application under Section 482 Cr.P.C., details of which are as follows:-

S.No. Case Crime No. Under Sections Police Station District 1 1480/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 2 1494/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 3 1503/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 4 1506/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 5 1509/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 6 1557/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 7 1561/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 8 1576/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 9 1577/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 10 1579/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 11 1583/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 12 1585/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 13 1601/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 14 1613/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 15 1617/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 16 1622/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 17 1627/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 18 1629/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 19 1630/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 20 1644/2019 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 21 05/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 22 13/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 23 36/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 24 54/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 25 57/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 26 58/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 27 59/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 28 60/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 29 71/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 30 93/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 31 95/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 32 96/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 33 102/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 34 110/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 35 111/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 36 114/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 37 131/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 38 134/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 39 143/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 40 144/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 41 152/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 42 158/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 43 161/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 44 162/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 45 163/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 46 166/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 47 180/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 48 181/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 49 187/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 50 201/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 51 216/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 52 738/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 53 768/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 54 771/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 55 788/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 56 795/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 57 806/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 58 807/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 59 808/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 60 830/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 61 833/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 62 834/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 63 835/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 64 840/2020 409,420,467,468,471,120-B, 504 IPC Gomti Nagar Lucknow 65 847/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 66 848/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 67 855/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 68 865/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 69 867/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 70 878/2020 409,420,467,468,471,120-B, 504 IPC Gomti Nagar Lucknow 71 879/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 72 880/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 73 887/2020 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 74 220/2021 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow 75 304/2021 409,420,467,468,471,120-B IPC Gomti Nagar Lucknow
7. The applicant should furnish a separate personal bond and sureties for released in respect of the Case Crime No.05 of 2021 instituted by the Enforcement Directorate under Section 3, 4 of PMLA, Lucknow in which she has been released on bail by means of an order dated 22.05.2025 passed by this court in Crl. Misc. Bail Application No.750 of 2025.

(Subhash Vidyarthi,J.) September 2, 2025

-Amit K-