Section 5(1)(g) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(g)The Accounting Policy and Chart of Accounts shall be followed by the licensee, as determined by the Commission from time to time.

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