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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Rajasthan - Subsection

Section 354(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)At each inspection tour the Patwari is required to compare the fields one by one with his map. while the Inspector is required to check it at each inspection with a view to getting it corrected wherever it is found to be wrong.