Chattisgarh High Court
Smt. V. Prabha Rao vs State Of Chhattisgarh 23 Wps/6693/2017 ... on 11 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 6889 of 2017
N.U.Khan Versus State of Chhattisgarh.
WPS Nos. 6894/17, 6895/17, 6902/17, 6903/17, 6911/17, 6912/17, 7056/17,
7054/17, 6693/17, 7487/17, 6907/17, 7427/17, 7093/17, 5268/17, 5384/17,
5296/17, 5310/17, 5363/17, 5398/17, 5543/17, 5680/17, 5765/17, 5810/17,
4910/17, 5450/17, 5846/17.
11.04.2018Shri Vivek Tankha, Senior Advocate along with Shri Varun Chopra, Shri Harshwardhan, Shri Priyanshu Gupta, Shri Shashi Kumar Kushwaha, Shri Vipin Tiwari, Shri Jitendra Pali, Shri Manoj Paranjpe, Shri Sunil Otwani, Shri Awadh Tripathi, Shri D.N.Prajapati, Shri Rajesh Ranjan Sinha, Shri Jitendra Nath Nande, Shri Abhishek Vinod Deshmukh, Shri Chandresh Shrivastava, Advocates for the respective petitioners.
Shri Shashank Thakur, Government Advocate for State. Since the argument is not completed, list these cases tomorrow.
Sd/-
(P. Sam Koshy) JUDGE Pawan