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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(ix) in The Gujarat University Act, 1949

(ix)rules to be observed and enforced by colleges and [recognized or approved institutions] [These words were substituted for the words 'recognised institutions' by Gujarat 6 of 1973, section 25 (2).] in respect of transfer of students;