Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Screening Test Regulations, 2002

(c)"Permanent Registration" means registration for the purpose of enrolment on any State Medical Register or Indian Medical Register after obtaining the primary Medical qualification followed by completion of such practical training as prescribed other in India or abroad as per the provisions of the Act;