Supreme Court - Daily Orders
Praveen Kumar vs Rajasthan High Court on 6 March, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.18 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4330/2020
(Arising out of impugned final judgment and order dated 20-11-2019
in DBCWP No. 19090/2018 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PRAVEEN KUMAR Petitioner(s)
VERSUS
RAJASTHAN HIGH COURT & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 06-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. V.V.S. Rao, Sr. Adv.
Mr. Jamshed Bey, Adv.
Mr. Shekhar Preet Jha, Adv.
Mr. Ekansh Bansal, Adv.
Mr. Salman Khan, Adv.
Mr. Ajay Kumar Talesara, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.03.06 17:04:35 IST Reason: