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State of Odisha - Section

Section 78 in The Orissa Agricultural Produce Markets Rules, 1958

78. Weighment on a weigh.

- bridge-Where the funds at its disposal permit the Market Committee may, and, if required by Government, shall, erect one or more weigh-bridges in the market and shall be responsible for keeping the same in proper working order. Any buyer or seller may at his option have his produce weighed on it on payment of the fees fixed under the bye-laws.