Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(1) in Tamil Nadu Fire Service Act, 1985 (1)Whenever it appears to the Government that it is necessary to augment the Fire Service, they may raise an auxiliary service by enrollment of volunteers for such area arid on such terms and conditions as they may deem fit.
