Section 74(3)(e) in The Maharashtra Irrigation Act, 1976

[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

(e)assist the Canal Officer—

(i)in detecting and preventing encroachment on the canal and on the lands appertaining thereto;

(ii)for preventing damage to the canal; and

(iii)for repairing any damage caused to the canal;

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