Supreme Court - Daily Orders
Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 18 March, 2016
Bench: A.K. Sikri, R.K. Agrawal
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ITEM NO.47 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22154/2014
(Arising out of impugned final judgment and order dated 28/03/2014
in WPC No. 2328/2013 passed by the High Court Of Delhi At New
Delhi)
ADOBE SYSTEMS SOFTWARE IRELAND LTD. Petitioner(s)
VERSUS
ASSTT. DIRECTOR OF INCOME TAX
(INTERNATINOAL TAXATION), CIRCLE (1), NEW DELHI Respondent(s)
(with interim relief and office report)
(For final disposal)
WITH
SLP(C) No. 22364/2014
(With Interim Relief and Office Report)
SLP(C) No. 22367/2014
(With Interim Relief and Office Report)
Date : 18/03/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. S. Syali, Sr. Adv.
Mr. Vishal Kalra, Adv.
Mr. Vivek Bansal, Adv.
Mr. S.S. Tomar, Adv.
Mr. Anil Kumar Gautam,Adv.
For Respondent(s) Mr. N.K. Kaul, ASG
Mr. Sudhir Walia, Adv.
Mrs. Sadhana Sandhu, Adv.
Signature Not Verified
Ms. Anita Sahni, Adv.
Mr. R.M. Bajaj, Adv.
Digitally signed by
NEELAM GULATI
Date: 2016.03.19
13:17:19 IST
Reason: Mr. B.V. Balram Das, Adv.
Mrs. Anil Katiyar,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(NEELAM GULATI) (TAPAN KR. CHAKRABORTY) COURT MASTER COURT MASTER