Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(4) in The Goa Information Technology Development Act, 2007

(4)All property vested in the Corporation shall, during the period of supersession, vest in the Government.