Rajasthan High Court - Jodhpur
M/S. Achrya Scr. Print And Roll Prin. ... vs State Of Raj. And Ors on 25 April, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 11515/2012
M/s. Achrya Scr. Print And Roll Prin. Indu
----Petitioner
Versus
State Of Raj. And Ors.
----Respondent
For Petitioner(s) : Mr. Sanjay Nahar.
HON'BLE MR. JUSTICE P.K. LOHRA
Order 25/04/2019 Learned counsel for the petitioner has filed amended cause title though belatedly.
Delay in filing the amended cause title is condoned.
Office to proceed.
(P.K. LOHRA),J 48-a.asopa/-
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