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Rajasthan High Court - Jodhpur

M/S. Achrya Scr. Print And Roll Prin. ... vs State Of Raj. And Ors on 25 April, 2019

Author: P.K. Lohra

Bench: P.K. Lohra

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Civil Writ Petition No. 11515/2012

                                   M/s. Achrya Scr. Print And Roll Prin. Indu
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Raj. And Ors.
                                                                                                     ----Respondent


                                   For Petitioner(s)          :    Mr. Sanjay Nahar.



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 25/04/2019 Learned counsel for the petitioner has filed amended cause title though belatedly.

Delay in filing the amended cause title is condoned.

Office to proceed.

(P.K. LOHRA),J 48-a.asopa/-

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