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Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Prasannala Kancharla Presented This ... on 10 December, 2025

                                                                         I 3460]
                      (SHOW CAUSE NOTICE BEFORE ADMISSION)
            IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR ^
                          (SPECIAL ORIGINAL JURISDICTION)            f
                     WEDNESDAY, THE TENTH DAY OF DECEMBEf?
                          TWO THOUSAND AND TWENTY FIVE
                                       •PRESENT:

                  THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
                          WRIT PETITION NO: 34409 OF 2025
      Between:                                    /

1.     Kanumula Venkatesh, S/o Mallayya, Aged about 43 years,
       Occ : SGT GTWA Boys School, Nuthiramannapaiem Village,
        Buttayya Gudem Mandal, Eluru District @ West Godavai District

2-.    Gedia Siva jyothi, D/o Singa Raju, Aged about 30 years,
        Occ : SA (Hindi) GTWAHS (B) Madhavaram, Kukunoor Mandal,
        Eluru District.


3.      Bakka Posamma, D/o Bakka Venkata Swami, Aged About 38 years,
        Occ.SGT (English) GTWA(G) School Lankalapalli, Kursakannapppa Gudem
        Village, Kammayya Kunta Post, Battai Gudem Mandal,
        Eluru District - 534311.

4.      Kunja Venkateswara Rao, S/o Ramayya, Aged about 42 years,
        Occ; SGT (EVS) GTWA Boys School, Chegondapalli Village, Polavaram
        Mandal, Eluru District.

5       Nagadurga Manga, D/o Nuka Raju, Aged about 38 years,
        Occ ■ SA (Mathematics), GTWAH (G) School Sivakasipuram,
        K. Bottappagudem Village, N.R Palem Post, Buttayyagudem Mandal,
        Eluru District.


6.      Sariyam Ramsita D/o Pentayya, Aged about 42 years,
        Occ ; SGT LP (Hindi) GTWAG School Marrigudem,
        Thigalapalli Village, Bandivarigudem Post, Eluru District.
7.      Kuram Durgamma D/o Deva Raju, Aged about 35 years,
        Occ : SGT GTWA School Palakunta, Tellamvarigudem Village,
        Muppinavarigudem Post, Buttayagudem Mandal, Eluru District,
8.      Erapa Lalitha, D/o Sri Ramuiu, Aged about 34 years,
        Occ ; PET GTWAHS (G) Palakunta, Palakunta Village
        Reddv Ganaoavaram Post, Buttaigudeml Mandal,
                  Chinturi Naga Lakshmi, D/o Rajulu , Aged'about 28 years,
                 Occ . SGT GTWAHS Palakunta,...
                                             Antharvedigudem Village & Post
                 Buttaigudem Mandal, Eluru District.
       10..
                                                       Aged about 45 years
                Eluru Dtetrtt                                        Kukunoor Mandal,
      11.
                BukyaT^^si Rao, S/o Nageswara Rao, Aled about 45 vea^-
                 Eluru olstrirt'^'^                                Mandal,
      12..
                Midiyarn Prasanth, S/o Rajulu, Aged about 26 years
               Ve, ■ H                           School Ippalagumpu
               Velairpadu Mandal, Eluru District.         "; ■      '
  13..

                               GTOA fB) Sc°hn TrT '^^9"rajU Dora, Aged about 31 years.
               Jeelu^lSif                                                    'Allage
  14.
               Occ"'              o
               Ucc . SGT GTWA (B) School    Swamy,iged about 40 years,
                                         Jeelugumilli
               Buttaigudem Mandal, Eluru District.
                                                            tz,-
                                                                   Koyarajahmupdry Village & Post
 15.
              Jarab^a Vasu S/o Nageswara Rao, Aged about 35 vears
              Occ   : SGT GTWA (B) School Chintalaoudi ^ . Chintalapudi
              District.
                                                            ^           Mandal, Eluru
 16.
              Payam Appiyamma D/o Krishna. Aged about 27 vearc;
              P . Anakampalam
                  Ana® amp™pSt^5''T'
                              Post, Jeelugumilli Mandal. Eluru District.
17.
             Madakam Gangadhar, S/o Kannapa Raju Aged about 34 years,
             Occ : SGT GTOA (B) School JeelSgumM; Stalli Village.
             Raehammagudem Post, Jeelugurnllli Mandal Eluru District.
18.
             Kovvuru R^i^ S/o Vajaram, Aged about 44 years
                                             Chintalapudi 4iage:
             Chintalapudi Mandal, Eluru District.
19.
             Tellani Ramesh, S/o Chinna Durga Rao, Aged about 35 years,
             Occ : SGT (TEL) GTWAS (B) Jeelugumilli Madhavaram, Kukunooru Mandal
             Eluru District.
   0.   Madem Balarama Krishna, S/o Appa Rao, Aged about 33 years,
       Occ ; SGT GTWA (B) School Koida @ Lankapakala GPS TW Perantapalli
       Velairpadu Mandal, Eluru District.

21.    Kovvasu Rama Lakshmi, D/o Bhima Raju, Aged about 30 years,
       Occ : SGT GTWAS (B) Madhavaram, Kukunuru Mandal,
       Eluru District.                 -


22.    Vanka Adi Lakshmi, D/o Chinna Parameshu, Aged about 43 years,
       Occ : SA (Phy) GTWA (B) School Chintalapudi, Chintalapudi Mandal, Eluru
       District.


23.    Mallam Rama Lakshmi, D/o Ganga Raju, Aged about; 42 years,
       Occ ; SGT (Mathematics) GTWAS (B) Madakamvarigudem Village
       Jeelugumilli Mandal, Eluru District.

24.    Madakam Vijaya Bhaskar, S/o Buchaiah, Aged about 35 years,
       Occ ; SGT GTWAS (B) Madhavaram, Madhavaram, Kukunooru Mandal, Eluru
       District.


25.    Kunjam Suresh, S/o Venkateswara Rao, Aged about 36 years,
       Occ : SGT GTWABH School Koida & Lankapakala GPS (TW),
       Siddaram Village, Velairpadu Mandal, Eluru District.

26.    Kunja Radha, D/o Penta Rao, Aged about 35 years
       Occ ; SGT GTWA(G) School Reddy Kopalli Village,
       Buttayagudem Mandal, Eluru District.

27.    Madakam Subhadra Kumari, D/o Lakshmana Dora, Aged about 42 years,
       Occ ; PET GTWA (G) School Reddy Kopalli Village, Buttayagudem Mandal,
       Eluru District.


28.    Kurasam Rani, D/o Mutyala Rao, Aged about 35 years,
       Occ : SGT GTWA School (B) Itikalakota Village, Polavaram Mandal, Eluru
       District.


29.    Manga Indira Sowjanya, D/o (Late) John Victor Babu, Aged about 41 years,
       Occ ; SGT GTWA(G)HS Kamayyakunta, Puliramudu Gudem Village, Buttai
       Gudem Mandal, Eluru District.

30.    Madakam Satyanarayana, S/o Naga Raju, Aged about 37 years,
       Occ ; PET GTWA School (B) Itikalakota Village, Polavaram Mandal, Eluru
       District.
                                             ^ -
31.
      Tellam Venkata Lakshmi, D/o Dulayya, Aged about 37 years,
      Occ : SA (BIOLOGY) GTWA School (G) Sivakasilpuram Viiiage,
      Velairpadu Mandal, Eluru District.

32.   Tama Rama Tulasi, D/o (late) Durga Rao, Aged about 37 years,
      Occ ; SGT (ENG) GTWAGH School Marrigudem, Kamayyakunta Village,
      Buttaigudem Mandal, Eluru District.

33.
      Nagula Posi Raju, S/o Raja Rao, Aged about 34 years,
      Occ ; SGT GTWAS (B) Kunkala Village, Polavaram Mandal
      Eluru District.


34.   Kakada Swamy, S/o Subba Rao, Aged about 33 years,
      Occ ; PET GTWAS (B), Koida @ Lankapakala GPS TW Kakisnoor, Koida
      Viiiage, Velairpadu Mandal, Eluru District.

35.
      Udutha Vara Lakshmi D/o Ramudu, Aged about 35 'years,
      Occ ; SGT (Biology) GTWAGHS Velairpadu Village & Mandal,
      Eluru District.


36.
      Tati Rama Lakshmi, D/o Saha Devudu, Aged about 40 years,
      Occ ; SGT GTWAG School Ankannagudem Village, Jeelugumilli Mandal, Eluru
      Distict.                                                 '


37.
      Narem Padmaja D/o Durga Rao, Aged about 35 years,
      Occ : SGT (Social) GTWAS (B) Ghegondapalli, East Regulakunta Village &
      Post, Buttaigudem Mandal, Eluru District.

38.
      Kanithi Rama Lakshmi, D/o Ramudu, Aged about 38 years,
      Occ : SGT GTWAGS Ankannagudem Village, Jeelugumilli Mandal, Eluru
      District.


39.   Belam Posa Rao, S/o Negeswar Rao, Aged about 39 years,
      Occ : SGT GTWAS Doramamidi, Kangalavarigudem Village, Buttaigudem
      Mandal, Eluru District.

40.   Sariyam Sudharani, D/o Manga Rao, Aged about 35 years,
      Occ ; SGT GTWA(G)S Ankannagudem Village, Jeelugumilli Mandal, Eluru
      District.


41.   Geddam Mangathayaru D/o Appa Rao, Aged about 36 years,
      Occ ; SGT GTWAH (G), Velairpadu Viiiage & Mandal, Eluru District.
42.   Chodem Kannapa Raju, S/o Peda Veeraiah, Aged about 40        years   .1..   ..




      Occ ; SGT GTWA Schopl (&                      Velairpadu ViHage & Mandal,
      Eluru District.
  43.    Kaka Venkateswara Rao, S/o Raghavulu. Aged about 34 years,
        Occ : SGT GTWA School (B) Doramamidi Village, Buttaigudem Mandal, Eluru
        District.


 44.    Ketchela Venkateswara Rao, S/o Pedamukka Reddy, Aged about 39 years,
        Occ : SGT (Maths) GTWA(B) School Koida @ Lankapakala GPS TW
        Perantapalli, Velairpadu Mandal, Eluru District.

 45.    Pusam Venkateswara Rao, S/o Mutyala Rao, Aged about 37 years,
        Occ ; SGT GTWAS (G) Tellamvarigudem, Mariagudem Village & Post,
        Buttaigudem Mandal, Eluru District.

46.     Kangala Gopala Krishna S/o Ganga Raju, Aged about 37 years, Occ ; SGT
        (Mathematics) GTWA School (B) Nuthiramanna Palem Village, Buttaigudem
        Mandal, Eluru District.

47.     Punem Sailaja, D/o Chellayya, Aged about 36 years,
        Occ : SGT (Eng) GTWA (G) Ankannagudem Village, Jeelugumilli Mandal,
        Eluru District.


48.    Podiyam Usha, D/o Sankuru, Aged about 36 years,
       Occ: SGT GTWA(G)S Kamayyakunta Village, Buttayagudem Mandal, Eluru
       District.

49.    Komaram Manga Babu, S/o Mutyala Rao, Aged about 34 years,
       Occ ; SGT GTWA(B)H School, Koida @ Lankapakala, Velairpadu Mandal
       Eluru District.


50.
       Payam Surya Rambabu, S/o Veeraswami, Aged about 37 years,
       Occ ; SGT GTWA (B) School, Madhavaram Village, Kukunoor Mandal, Eluru
       District.


51.    Maddi Rama Thulasi, D/o Seetha Rami Reddy, Aged about 36 years,
       Occ ; SGT GTWA(B) School, Koida @ Lankapakala, Velairpadu Mandal, Eluru
       District."


52.
       Mottem Chellamma D/o Ganga Raju, Aged about 43 years,
       Occ ; SGT GTWA(B)H School, Koida @ Lankapakala, Velairpadu Mandal
       Eluru District.

53.
       Punem Padma, D/o Buchi Raju, Aged about 32 years,
       Occ : SGT GTWA(B)H School, Koida @ Lankapakala, Velairpadu Mandal,
       Eluru District.
                                  - ^
54.   Tellam Varalakshmi, D/o Muthyala Rao, Aged about 35 years,
      Occ ; SGT GTWA(G} School Koyarajahmundry Village, Buttaigudem Manda!
      Eluru District.

55.   Kanithi Krishna Mohan, S/o Chella Rao, Aged about 34 years,
      Occ ; SGT GTWA School (B) Kunkala Village, Polavaram Mandal,
      Eiuru District.


56.   Duvvela Santha Kumari, D/o Venkateswara Rao, Aged about 34 years,
      Occ : SGT GTWA School (B) Kunkala Village, Polavaram Mandal,         Eluru
      District.


57.   Tellam Siramayya S/o (late) Ganga Raju, Aged about 37 years,
      Occ ; SGT (Maths) GTWA School (B) Madakamvarigudem, Atchiyapalem
      Village, Nuthiramahapalem Post, Buttaigudem Mandat, Eluru District.

58.   Vetti Santhi, D/o Venkateswar Rao, Aged about 34 years,
      Occ : SGT GTWA School (G) Koyarajahmundry Village, Buttaigudem Mandal
      Eluru District.


59.   Chode Padmavathi, D/o Sri Ramuiu, Aged about 35 years,
      Occ ; SGT GTWAS (B) Madhavaram Village, Kukunuru Mandal,
      Eluru District.


60.   Kuram Sita Ratnam, D/o Mukkayya, Aged about 34 years,
      Occ : SGT GTWA (G) School, Kukunoor Village & Mandal,
      Eluru District.


61.   Madakam Rama Lakshmi, D/o Siramayya, Aged about 36 years,
      Occ : SGT (Hindi Gr-ll) GTWA (G) School, Kukunoor Village & Mandal
      Eluru, District.

62.   Sariyam Venkata Lakshmi, D/o Sirama Raju, Aged about 40 years,
      Occ : SGT(English) GTWA (G) School, Kukunoor Village & Mandal,
      Eluru District.


63.   Madivi Ramya, D/o Chinna Gangaraju, Aged about 29 years,
      Occ ; PET GTWA School (G) Velairpadu Village & Mandal.
      Eluru District.


64.   Payam Ruth Priyanka, D/o Koyindappa, Aged about 31 years,
      Occ : SGT (Biology) GTWA(G)School Kamayyakunta Village, Buttayagudem
      Mandal, Eluru District.
                                           Q     ^

 65.    Madakam Krishnaveni, D/o Venkanna, Aged about 31 years,
        Occ ; SGT GTWA(G)HS Marrigudem. Rachuru Village & Post
        Buttaigudem Mandal, Eluru District.

 66.    Jogi Bajaramma, D/o Nageswara Rao,'Aged about 36 years,
        Occ        SGT    GTWA(G)HS      Marrigudem,    Dasayyapalem   Village,
        Muppinavarigudem Post, Buttaigudem Mandal, Eluru District.

 67.    Kamaram Kalyani, D/o Naga Durga Rao, Aged about 31 years,
        Occ : SGT GTWA(G)HS Palakunta Village, Buttaigudem Mandal
        Eluru District.

68.    Gundi Santha Kumari, D/o Buchiyya, Aged about 28 years,
       Occ ; SGT GTWA (G) High School Rajanagaram Village, Buttayagudem
       Mandal, Eluru District.

69.    Kunja Kalyani, D/o Chandra Rao, Aged about 34 years,
       Occ ; SGT (Mathematics) GTWA(G)HS Palakunta, Buddulavarigudem Village, ;
       Ramannagudem Post, Buttaigudem Mandal, Eluru District.

70.    Keram Baby,0/o Kannayya, Aged about 39 years,
       Occ ; SGT (Telugu) GTVVA(G)HS Kukunuru Village & Mandal,
       Eluru District.                                     ^

71.    Bhukya Srinivasa Rao, S/o Rambabu, Aged about 34 years,
       Occ : SGT GTWA(B)S Itikalakota Village, Polavaram Mandal,
       Eluru District.

72.    Pyde Krishnaveni, D/o (late) Devaraju, Aged about 41 years,
       Occ ; SGT (Biology) GTWA High School, Marrigudem Village
       T. Narasapuram Mandal, Eluru District.

73.    Sunnam Pandu Dora, S/o Gangachalam, Aged about 41 years,
       Occ ; SGT GTWA School (B) Kunkala, R/o Itikalakota Village. Polavaram
       Mandal, Eluru District.

74.    Chodem China Raju, S/o Saha Devudu, Aged about 41 years,
       Occ : SGT GTWA(B)School Plavaram Village, Kunkala,
       Eluru District.


75.    Kunja Suseela, D/o Laxmana Swamy, Aged about 37 years,
       Occ ; SGT GTWA(B)HS Koida Village, Velairpadu Mandal,
       Eluru District.
                                             lo ^
76.   Tellam Kavitha, D/o Bhima Raju, Aged about 27 years,
      GTVVA(B)HS Koida @ Lankapakaia, Veiairpadu Mandal,
      Eluru District.



77.   Tama Vasantha Kumari, D/o Kovvadayya, Aged about 33 years,
      Occ : SGT GTWA(G) School, Palakunta Village, Buttaigudem Mandal, Eluru
      District.


78.   Sariyam Srinivasu, S/o Venkata Swamy, Aged about 45 years,
      Occ : SGT GTWAS(B), Koida @ Lankapakaia (GPS TW Perantapalii),
      Veiairpadu Mandal, Eluru District.

79.   Medium Radha, D/o Pentaiah, Aged about 38 years,
      Occ ; SA GTWAGHS Kukunuru Village & Mandal, Eluru District.
80.   Buddam Nagamani, D/o Bhimanna, Aged about 42 years,
      Occ: SGT GT\/VAS(G) Kukunoor Village & Mandal, Eluru District.
81.   Punem Kanakamma, D/o Mutyala Rao, Aged about 37 years,
      Occ ; SGT GTWA(G)H Kamayakunta, Peda Jeedipudi Village,
      Buttaigudem Mandal, Eluru District.


82.   Kodem Varalaxmi, D/o Mutyalu, Aged about 40 years,
      Occ : SGT GTWA(G)H Kukunoor, Reddy Kopelli Village, Itekelakunta Post,
      Buttaigudem Mandal, Eluru District.

83.   B Posamma, D/o. Venkatasami, Aged about 40 years,
      Occ ; SGT GTWA(G)H, Bodigudem, Polavaram Mandal, Eluru District.


84.   Chodem Puspavathi, D/o Dulayya, Aged about 34 years,
      Occ : SGT GTWA(G)S, Ankannagudem Village, Pedavegi Mandal, Eluru
      District.


85.   Podiyam Rama Rao, S/o Mangayya, Aged about 40,
      Occ: GTWA(B)S Doramamidi Village, Buttayagudem Mandal,
      Eluru District.



86.   Malchi. Laxmi Reddy, S/o Durga Reddy, Aged about 33 years,
      Occ      SGT GTWA(B)S Kakisnoor, Koida @ Lankapakaia               Village
      Buttayagudem Mandal, .Eluru District.

                                                                       pe.tJ-Gbrv2J-S
                                                  AND

    1. The State Of Andhra Pradesh, Rep. by its Principal Secretary,
       Department of School Education, A P Secretariat,. Velagapudi,
         Amaravathi Guntur District Andhra Pradesh.

    2. The State of Andhra Pradesh, Rep. by its Pri Secretary, Tribal Welfare
         Dept, A P Secretariat, Velagapudi, Guntur District.
    3. The Commissioner of Tribal Welfare, Government of Andhra Pradesh
         NearKhandari,Hotel Vijayawada Krishna District.
    4. The Director of School Education, State of Andhra Pradesh IVth Floor,
         B Block, Anjaneya Towers, VTPS road, Ibrahimpatnam, Vijayawada,
         Krishna District, Andhra Pradesh.
    5. The Director, Tribal Welfare^ Department, State of Andhra Pradesh, D
         No    403/1464A,       Koneru           Laksmaiah     Street,     Moghalrajpuram
         Vijayawada. 520 010.

   6. The Dy. Director, TribaP^elfare Department, ITDA,                       Kota    Rama

         Chandrapuram, West Gbdavari District at Eluru District,                     Andhra

         Pradesh.                   ■   -.^4



   7. Integrated Tribal DevelopnMit Agency (ITDA), Rep by its Project Officer
         at Kota Rama Chandrapurdm, West Godavari District at Eluru District.
         Andhra Pradesh.

   8. The District Tribal WelfariSOfficer. Tribal Welfare Department, West
         Godavari District at ElurU'Efstrict, Andhra Pradesh.
   9. The District Collector, W                Godavari District, at Eluru District Andhra
         Pradesh.

   10.
               The Commisssionef:/bf School Education, State of Andhra
         Pradesh,   Vth    Floor,                  ,   Anjaneya   Towers,    VTPS     road
         Ibrahimpatnam, Vijayawada^ Krishna District, Andhra Pradesh
                                                                         .... Respondents

WHEREAS the Petitioner'above named through their Advocate SRI PRASANNALA KANCHARLA presented this Petition under Article 226 of the Constitution of India praying thaTih the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue an appropriate writ, order or direction preferably a Writ in the nature of Mandamus (A) Declaring the action of the Respondents in initiating process to fill up the sanctioned posts of School Assistants (SA's) and Secondary Grade Teachers (SGT's) pertaining to the Schedule/Non schedule area Tribal Welfare Ashram Schools and Government Primary Schools (Tribal Welfare) functioning under jurisdiction of Respondents 5 tp 10 whereat petitioners are working as Contract Residential Teachers fall under Minimum Time Scale category paid on par with regular teachers and rendering service since 9 years, by issuing Notification No 01/Mega DSC-TRC-1/2025, dated 20.4.2025 inviting applications for appointment >of teachers for the post of School Assistants(SA's) and Secondary Grade Teachers (SGT's) through Andhra Pradesh Teacher Recruitment Tbst (APTRT) in pursuance of G.O Ms No 15, School Education(Ser-l) Deparfmpht,dated 19.4.2025 without regularizing the petitioners services to the posf M School Assistants (SA) and Secondary Grade Teachers(SGT) in which petitioners are working as illegal, arbitrary and unconstitutional contrary to the, Ibtter and spirit of Bye-Laws of the Andhra Pradesh Tribal Welfare Ashram, G.O.Ms. No. 10 Dated 31-01- 2019 issued by the Social Welfare (TW.EDN1) DEPARTMENT coupled with orders passed by this Hon'ble Court in W.P. Nb T421 of 2019 dated 5-10-2020 and in I.A No 1 of 2020 in W.P No 18296 of 2020 dated 5-12-2021 and opposing to the orders dated 29.4.2025 passed by this Hon'ble court in W.P No 6636 of 2024 which are still in force obtained bfTho same petitioners questioning the earlier similar Notification No 02/TRC-1/i024 dated 12.2.2024 issued in pursuance of earlier G.O Ms No 11 School Education(Ser-l) Department dated 12.2.2024 as the present G.O Ms no 15, School Education(Ser-l) Department dated 19.4.2025 is not superseding the earlier G.O Ms No 11 School Education (Ser-I) Department dated 12.2.2024 and set aside the same by declaring as illegal, arbitrary, and violative of Article 14, 19 (1) (g) and Article 21 of the Constitution of India.

(B) Further direct the respondents to regularize the services of the petitioners by declaring that the petitioner are entitled for regularization .

AND WHEREAS the High Court upon perusing the petition and affidavit/memorandum of grounds filed herein and upon hearing the arguments of Sri PRASANNALA KANCHARLA Advocate for the Petitioners GP FOR SCHOOL EDUCATION for respondent Nos.1, 4 9 & 10, GP FOR WELFARE for respondent nos.2, 3, 5, 6 & 7, directed issue of notice to the Respondents herein to show cause as to why this WRIT PETITION should not be admitted.

You viz:

1. The Principal Secretary; :i)epartment of School Education, State of Andhra Pradesh, Secretariat, Velagapudi, Amaravathi Guntur District Andhra Pradesh.
2. The PrI Secretary, TribaL Welfare Dept, State of Andhra Pradesh, Secretariat, Velagapudi, Guntur District.
3. The Commissioner of TribiT Welfare, Government of Andhra Pradesh Near Khandari,Hotel Vijayawada Krishna District.
4. The Director of School Education, State of Andhra Pradesh IVth Floor, B Block, Anjaneya Towers, VTPS road, Ibrahimpatnam, Vijayawada, Krishna District, Andhra. Pradesh.
5. The PLrectpr, Tribal Welfare Department, State of Andhra Pradesh , D No 403/1464A, KonefiV Laksmaiah Street, Moghalrajpuram, Vijayawada. 520 010.
6. The Dy. Director, Tribal' Welfare Department, ITDA, Kota Rama Chandrapuram, West Godavari District at Eluru District, Andhra Pradesh. ^
7. The Project Officer at Kota Rama Chandrapuram, Integrated Tribal Development Agency (ITDA), West Godavari District at Eluru District, Andhra Pradesh.
8. The District Tribal Welfare^^ Officer, Tribal Welfare Department, West Godavari District at Eluru District, Andhra Pradesh.
9. The District Collector, West Godavari District, at Eluru District Andhra Pradesh.
10.

The Commisssioner of School Education, State of Andhra Pradesh, Vth Floor, B Block, Anjaneya Towers VTPS road, Ibrahimpatnam, Vijayawada, Krishna District, Andhra Pradesh are be and hereby directed to show cause either appearing in person or through an advocate as to why in the circumstances set out in the petition and the affidavit filed therewith (cop^ enclosed) this WRIT PETITION should not be admitted.

lA NO: 1 OF 2025 Petition under Section T51 cPC is filed praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondents to continue the services of the petitioners be continued in their "respective posts of School Assistants & Secondary Grade Teachers from their respective places pending disposal of the writ petition as directed in Wp No. 6636 of 2024, dated.:29.04.2024, pending disposal of WP No. 34409 of 2025, on the file of the High Court.

lA NO: 2 OF 2025 Petition under Section 151 CPC is filed praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to suspend the operation of the Notification No. 01/Mega DSC-TRC-1/2025, dated 20.4.2025 inviting applications for appointment of teachers for the post of School assistants & Secondary Grade Teachers (SGT's) .through Andhra Pradesh Teacher Recruitment Test (APTRT) in pursuance of G.O. Ms No 14, School Education(Ser-l) Department dated 19.4.2025 issued by the* 4*^ Respondent in so far 137 SGT's & SA posts pertaining to Tribal Welfare Department (Ashram Schools), West Godavari District, Andhra Pradesh, pending disposal of WP No. 34409 of 2025, on the file of the High Court / The Court made the following: ORDER Notice before admission,^returnable in four weeks.

Heard Sri Prasannala Kancharla, learned Counsel for the Writ Petitioners and learned Assistant Government Pleader for Services-ll.

The present writ petitioh is filed questioning the action of the Respondents in seeking to fill up sanctioned posts of School Assistants and Secondary Grade Teachers pertaining to the Schedule/Non Schedule area Tribal Welfare^Aihram Schools and Government Primary Schools (Tribal Welfare) without considering the case of the Petitioners working on contract basis as Illegal and arbitrary.

Learned counsel for the Petitioners relies on an interim order passed by this Court in W.P.Nfe6636 of 2024 directing the Petitioners(s) to be continued.

Learned Assistant Government Pleader appearing for Respondent Nos. 1, 4,10 seeks time to get instructions.

Having considered the facts and circumstances of this case and also the Interim Order passed by this Court in W.P.No.6636 of 2024 dated 2.9.04.2024, there shall be a direction to Respondent-Authoritie s to continue the Writ Petitioners in the same category pending further/final Orders of this Court.

Post along with W.P.No.6636 of 2024.





                                                                     Sd/-SK.MD RAFI

                                                              DEPUTY REGISTRAR
                                  //TRUE COPY//

                                                                   SECTION OFFICER
To,                                   X •-



1. The Principal Secretary, Department of School Education, State of Andhra Pradesh, Secretariat, Velagapudi, Amaravathi Guntur District Andhra Pradesh.

2. The PrI Secretary, Tribal Welfare Dept, State of Andhra Pradesh, Secretariat, Velagapudi, Gudtur District.

3. The Commissioner of Tribal Welfare, Government of Andhra Pradesh NearKhandari,Hotel Vijayawada Krishna District.

4. The Director of School EdSfetion, State of Andhra Pradesh IVth Floor, B Block, Anjaneya Towers, VTPS road, Ibrahimpatnam, Vijayawada, Krishna District, Andhra Pradesh.

5. The Director, Tribal Welfare Department, State of Andhra Pradesh, D No 403/1464A, Koneru Laksmaiah Street, Moghalrajpuram, Vijayawada. 520 010.

6. The Dy. Director, Tribal Welfare Department, ITDA, Kota Rama Chandrapuram, West Godavari District at Eluru District, Andhra Pradesh. /

7. The Project Officer at Kota Rama Chandrapuram, Integrated Tribal Development Agency (ITDA), West Godavari District at Eluru District, Andhra Pradesh.

8. The District Tribal Welfare Officer, Tribal Welfare Department, West Godavari District at Eluru District, Andhra Pradesh.

9. The District Collector, West Godavari District, at Eluru District Andhra Pradesh.

10. The Commisssioner of School Education, State of Andhra Pradesh, Vth Floor, B .Block, Anjaneya Towers, VTPS road. Ibrahimpatnam, Vijayawada, Krishna District, Andhra Pradesh (1 to 10 by RPAD- along with a" bdpy of petition and memorandum of grounds)

11. One CC to SRI. PRASANNALA KANGHARLA Advocate [OPUC]

12. Two CCs to GP FOR SCHOOL EDUCATION .High Court Of Andhra Pradesh. [OUT]

13. Two CCs to GP FOR'WELFARE, High Court of Andhra Pradesh. [OUT]

14. One spare copy ksr HIGH COURT VN, J DATED: 10/12/2025 Post along with W.P.No.6636 of 2024.

NOTICE BEFORE ADMISSION WP.No.34409 of 2025 DIRECTION