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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(4)After the Commissioner approves of the plan, he may instruct the Collector concerned to grant on behalf of the Government a licence to the applicant in the form set out in the Appendix to these rules.