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[Cites 0, Cited by 0] [Section 644] [Entire Act]

State of Jharkhand - Subsection

Section 644(5) in Bihar Education Code, 1961

(5)The transfer certificates of all candidates, who have been admitted into a school after 1st February in the session before that at the close of which they appear at the scholarship examination, should be forwarded with the list of candidates to the District Education officer, Sub-divisional Education Officer, as the case may be, for examination and return.