Andhra Pradesh High Court - Amravati
Arani Jangalapalli Srinivasulu vs The State Of Andhra Pradesh, on 14 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: Crl.P.No.4647 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
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3. 14.09.2022 NJS,J rred to io At the request of learned counsel for the folder before petitioner, list this case after one (1) week.
correcti _____ ons.
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NJS, J BLV