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Andhra Pradesh High Court - Amravati

Arani Jangalapalli Srinivasulu vs The State Of Andhra Pradesh, on 14 September, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: Crl.P.No.4647 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

3. 14.09.2022 NJS,J rred to io At the request of learned counsel for the folder before petitioner, list this case after one (1) week.

correcti _____ ons.

B/o.

NJS, J BLV