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State of Jammu-Kashmir - Section

Section 4 in The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010

4. Exclusion from the purview of recruiting agencies.

- Notwithstanding anything to the contrary contained in any other law for the time being in force, the posts referred to under section 3 shall be, and shall always be, deemed to have been excluded from the purview of the recruiting agencies.