Bombay High Court
M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 13 March, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally signed
by GAURI
GAURI AMIT
AMIT GAEKWAD
GAEKWAD Date:
2023.03.14
1/2 [email protected]
10:32:29 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
(27) COMMERCIAL APPEAL NO.55 OF 2022
IN
INTERIM APPLICATION (L) NO.7724 OF 2021
MV Golden Pride .....Appellant
Vs.
GAC Shipping (India) Pvt. Ltd. & Ors. .....Respondents
WITH
INTERIM APPLICATION NO.1676 OF 2022
IN
COMMERCIAL APPEAL NO.55 OF 2022
AND
(34) COMMERCIAL APPEAL NO.12 OF 2023
IN
INTERIM APPLICATION (L) NO.8290 OF 2021
MV Golden Pride .....Appellant
Vs.
GAC Shipping (India) Pvt. Ltd. & Ors. .....Respondents
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Mr. Shyam Kapadia i/b. Mr. Kunal Gaikwad for appellant.
Ms. Ridhi Nyati i/b. Mr. Bimal Rajasekhar for respondent no.1.
Mr. V.K. Ramabhadran, Senior Advocate a/w. Mr. Rooshesh Motiwalla i/b.
Motiwalla and Co. for respondent no.2.
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CORAM : K. R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 13th MARCH 2023 P.C. :
COMMERCIAL APPEAL NO.55 OF 2022 AND COMMERCIAL APPEAL NO.12 OF 2023 1 Stand over to 30th March 2023.
Gauri Gaekwad 2/2 [email protected] 2 Counsels are put to notice that on the next date, the Court may consider disposing the appeal at the admission stage itself.
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad