Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 13 March, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD
GAEKWAD   Date:
          2023.03.14
                                                    1/2                 [email protected]

          10:32:29 +0530

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                                   (27) COMMERCIAL APPEAL NO.55 OF 2022
                                                    IN
                                  INTERIM APPLICATION (L) NO.7724 OF 2021

                MV Golden Pride                                  .....Appellant
                         Vs.
                GAC Shipping (India) Pvt. Ltd. & Ors.  .....Respondents
                                                  WITH
                               INTERIM APPLICATION NO.1676 OF 2022
                                                    IN
                                 COMMERCIAL APPEAL NO.55 OF 2022
                                                   AND
                              (34) COMMERCIAL APPEAL NO.12 OF 2023
                                                    IN
                             INTERIM APPLICATION (L) NO.8290 OF 2021

                MV Golden Pride                                  .....Appellant
                         Vs.
                GAC Shipping (India) Pvt. Ltd. & Ors.       .....Respondents
                                                     ----
                Mr. Shyam Kapadia i/b. Mr. Kunal Gaikwad for appellant.
                Ms. Ridhi Nyati i/b. Mr. Bimal Rajasekhar for respondent no.1.
                Mr. V.K. Ramabhadran, Senior Advocate a/w. Mr. Rooshesh Motiwalla i/b.
                Motiwalla and Co. for respondent no.2.
                                                     ----
                                                      CORAM : K. R. SHRIRAM &
                                                                 RAJESH S. PATIL, JJ.

DATED : 13th MARCH 2023 P.C. :

COMMERCIAL APPEAL NO.55 OF 2022 AND COMMERCIAL APPEAL NO.12 OF 2023 1 Stand over to 30th March 2023.

Gauri Gaekwad 2/2 [email protected] 2 Counsels are put to notice that on the next date, the Court may consider disposing the appeal at the admission stage itself.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad