Karnataka High Court
The Commissioner vs Dr K S Sundaram on 18 February, 2015
Bench: Chief Justice, Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF FEBRUARY 2015
PRESENT
THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
WRIT APPEAL NO.11/2014 &
WRIT APPEAL NOS.733-752/2015 (LA-BDA)
BETWEEN
THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
T CHOWDAIAH ROAD, K P WEST
BANGALORE
... APPELLANT
(BY SRI M V CHARATI, ADV.,)
AND
1. DR. K S SUNDARAM
AGED ABOUT 61 YERAS
S/O K A SANJEEVI CHETTY
PRESENTLY AT
PADMA SANJEEVINI CLINIC, NO.17/1
PATALAMMA TEMPLE STREET
NEAR SOUTH END CIRCLE
BASAVANAGUDI
BANGALORE-560004
2. DR. PATTABHI RAMAN
AGED ABOUT 70 YEARS
S/O LATE V. ANANTA CHARLU
R/AT NO.HA-I, 2ND BLOCK
KRISHNA REGANCY APARTMENT
TATA SILK FARM, 23, K R ROAD
BASAVANAGUDI
BANGALORE-560004
2
3. DR. RAMYA GANGAPPA
AGED ABOUT 43 YEARS
D/O DR. GANGAPPA
R/AT NO.186, 38TH CROSS
5TH BLOCK
JAYANAGARA
BANGALORE-560041
4. SMT. C THAYAMMA
AGED ABOUT 65 YEARS
W/O DR. B MARI GOWDA
R/AT NO.2541, GUTHAL POST
THAVAREKRE
MANDYA-571403
5. SMT. D V PADMAVATHY
AGED ABOUT 53 YEARS
W/O DR. G K SWETHADRI
R/AT D42, SRIRAMA SADANA
GOKULA, MSR ROAD
BANGALORE-560054
6. SMT RABIA BANU
AGED ABOUT 54 YEARS
W/O MOHEMMED HANEEF
R/AT NO.22
S R KRISHNAPPA GARDEN
TILAK NAGAR
JAYANAGARA
BANGALORE-560041
7. DR. N NARAYANA SWAMY
AGED ABOUT 71 YEARS
S/O NARASIMHAIAH
R/AT NO.920
22ND MAIN ROAD
4TH T BLOCK
JAYANAGARA
BANGALORE-560041
8. SMT. SYEDA JABEEN F
AGED ABOUT 54 YEARS
W/O MR.MOHD MARGOOB UR. REHMAN
R/AT NO.24, HMI HOUSE
3
NEAR HOLY MOTHER ENGLISH SCHOOL
PUTTENAHALLI EAST, J P NAGAR
BANGALORE-560078
9. SMT T D BANUMATHI AMMAL
AGED ABOUT 60 YEARS
W/O T G DHANRAJ
R/AT NO.341, 6TH CROSS
LAKSHMI LAYOUT, PUTTENAHALLI
BANGALORE
10. SMT. S K NAZEEM SULTANA
AGED ABOUT 43 YEARS
W/O S K SAJJAD AHMED
R/AT NO.4, KHAZI STREET
BASAVANAGUDI
BANGALORE-560004
11. SRI K MONOHARLAL
AGED ABOUT 62 YEARS
S/O LATE KISHEN CHAND
R/AT NO.119, CHURCH ROAD
3RD CROSS, SHANTHINAGAR
BANGALORE-560027
12. SMT RENU M. MAKHIJA
AGED ABOUT 57 YEARS
W/O K MONOHARLAL
R/AT NO.119, CHURCH ROAD
3RD CROSS, SHANTHINAGAR
BANGALORE-560027
13. SRI SUNIL M. MAKHIJA
AGED ABOUT 38 YEARS
S/O K MONOHARLAL
R/AT NO.119, CHURCH ROAD
3RD CROSS, SHANTHINAGAR
BANGALORE-560027
14. SRI S K SAJJAD AHMED
AGED ABOUT 54 YEARS
S/O S ABDUL KHALUQ
NO.4, KHAZI STREET
BASAVANAGUDI
BANGALORE-560004
4
REP BY HIS GPA HOLDER
SRI MOHAMMED SAFIULLA
AGED ABOUT 67 YEARS
S/O ABDUL RAHAMAN
R/AT NO.5/2
CHURCH ROAD CROSS
BASAVANAGUDI
BANGALORE-560004
15. SMT S K NAZEEM SULTHANA
AGED ABOUT 43 YEARS
W/O S K SAFFAD AHMED
R/AT NO.4, KHAZI STREET
BASAVANAGUDI
BANGALORE-560004
REP BY HIS GPA HOLDER
SRI MOHAMMED SAFIULLA
AGED ABOUT 67 YEARS
S/O ABDUL RAHAMAN
R/AT NO.5/2
CHURCH ROAD CROSS
BASAVANAGUDI
BANGALORE-560004
16. SRI ADAM CHALLAWALA
AGED ABOUT 57 YEARS
S/O SHAIKH MOHSIN
R/AT NO.15
ROYAL HOUSE F STREET
KALASIPALYAM
BANGALORE-560002
17. SRI MOHAMMED
AGED ABOUT 55 YEARS
S/O SRI CHALLAWALA
R/AT NO.15
ROYAL HOUSE F STREET
KALASIPALYAM
BANGALORE-560002
18. SRI V BALAJI
AGED ABOUT 52 YEARS
S/O SRI R VENKATRAMAN
R/AT FLAT NO.2
ROOPASHRI APARTMENT
5
NO.42, GOVINDAPPA ROAD
BASAVANAGUDI
BANGALORE-560004
19. SRI RAHAMAN KHAN
AGED ABOUT 68 YEARS
S/O LATE MOHAMMED KHAN
R/AT NO.7/2, 7TH CROSS
LBF ROAD, BANGALORE-560004
20. SMT NAYEEMA KHANUM
AGED ABOUT 51 YEARS
W/O RAHAMAN KHAN
R/AT NO.7/2, 7TH CROSS
LBF ROAD, BANGALORE-560004
21. SMT C CHANDRAKALA
AGED ABOUT 30 YEARS
W/O M R VENUGOPAL REDDY
R/AT AREKERE VILLAGE
VINAYAKANAGAR, IIM POST
BANNERGHATTA ROAD
BANGALORE-560067
22. THE STATE OF KARNATAKA
DEPARTMENT OF URBAN DEVELOPMENT
VIKASA SOUDHA, 4TH FLOOR
BANGALORE-560 001
REP BY ITS SECRETARY
... RESPONDENTS
(BY SRI K K VASANTH, ADV., FOR C/R-1 TO 21;
SMT. SHWETHA KRISHNAPPA, HCGP FOR R-22)
THESE WRIT APPEALS ARE FILED UNDER SECTION
4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO
SET ASIDE THE ORDER PASSED IN WRIT PETITION
NOS.16015-16035/2013 DATED 10/06/2013.
THESE WRIT APPEALS COMING ON FOR ORDERS
THIS DAY, CHIEF JUSTICE MADE THE FOLLOWING:
6
ORDER
D.H.WAGHELA, CJ (Oral) On earlier occasion dated 11.02.2015, time of one week was granted as a final indulgence for removing office objections. However, even today the office objections are not removed. Hence, dismissed.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE bkv