Supreme Court - Daily Orders
S.C.Tripathi vs Union Of India on 26 July, 2022
Bench: Chief Justice, Uday Umesh Lalit, A.M. Khanwilkar, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (CIVIL) No.146/2021
IN
REVIEW PETITION(CIVIL) No.2077/2019
IN
CIVIL APPEAL No.8392/2014
S.C.TRIPATHI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
1. Application seeking permission to appear and argueinperson
is rejected.
2. Application seeking permission to list the curative petition
in open Court is also rejected.
3. We have gone through the Curative Petition and
the relevant documents. In our opinion, no case is made out
within the parameters indicated in the decision of this Court in
“Rupa Ashok Hurra vs. Ashok Hurra & Another”, reported in 2002 (4)
SCC 388. Hence, the Curative Petition is dismissed.
……………………………………CJI.
(N.V. RAMANA)
…………………………………………J.
(UDAY UMESH LALIT)
……………………………………………………J.
(A.M. KHANWILKAR)
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2022.07.30
12:57:40 IST
Reason:
……………………………………………………J.
(HEMANT GUPTA)
New Delhi;
JULY 26, 2022.
ITEM NO.1004 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) No. 146/2021 in R.P.(C) No. 2077/2019 in C.A.
No. 8392/2014
S.C.TRIPATHI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.46285/2021PERMISSION TO APPEAR AND ARGUE
IN PERSON and IA No.46287/2021APPLICATION FOR LISTING CURATIVE
PETITION IN OPEN COURT)
Date : 26072022 This matter was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE HEMANT GUPTA
By Circulation
UPON perusing papers the Court made the following
O R D E R
1. Application seeking permission to appear and argueinperson is rejected.
2. Application seeking permission to list the curative petition in open Court is also rejected.
3. The Curative Petition is dismissed, in terms of the signed order.
(VISHAL ANAND) (R.S. NARAYANAN) ASTT. REGISTRARcumPS COURT MASTER (NSH) (Signed Order is placed on the file)