Supreme Court - Daily Orders
Udai Bir Singh Tokas vs Authorised Officer Punjab National ... on 2 May, 2016
ITEM NO.69 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 24049/2015
UDAI BIR SINGH TOKAS Petitioner(s)
VERSUS
AUTHORISED OFFICER PUNJAB NATIONAL BANK & ORS.. Respondent(s)
(with appln. (s) for permission to bring additional facts and
documents on record and interim relief and office report)
WITH
SLP(C) No. 32015/2015
Office Report)
Date : 02/05/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sanjeev Kumar, Adv.
Mr. Abinash Kumar Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 24049/2015
The Ld. Advocate, Mr. Kamal Kishore, appearing on behalf of Mr.Arjun Harkohli, Advocate-on-Record appears for respondent No.1. He seeks time to file vakalatnama and counter affidavit. Be filed within four weeks' time.
Fresh steps alongwith fresh address to be taken for service of respondent Nos.3 and 4 within two weeks. Notice Signature Not Verified thereafter be issued.
Digitally signed byHema Joshi Date: 2016.05.03 17:29:53 IST Reason:
Await service of respondent No.2.
Item No.69 -2-SLP(C) No. 32015/2015 The Ld. Advocate, Mr. Kamal Kishore, appearing on behalf of Mr.Arjun Harkohli, Advocate-on-Record appears for respondent No.1. He seeks time to file vakalatnama and counter affidavit. Be filed within four weeks' time.
Await service of respondent Nos.2 to 4. List again on 16.8.2016.
(PAWAN DEV KOTWAL) Registrar