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State of Haryana - Section

Section 62 in The Haryana New Mandi Townships Building Rules, 1967

62. Drains and private sewers for trade effluents - [Section 4(1)(1)].

- Drain and private sewer intended solely for the conveyance of trade effluent shall be constructed of good sound pipes of suitable materials and shall be properly supported and protected against injury laid at a proper inclination and provided with suitable water tight joints.