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[Cites 0, Cited by 0] [Section 151A] [Entire Act]

Union of India - Subsection

Section 151A(b) in The Representation Of The People (Amendment) Act, 1996

(b)The Election Commission in consultation with the Central Government certifies that it is difficult to hold the bye- election within the said period.". K. L. MOHANPURIA, Secy. to the Govt. of India.