Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135N] [Entire Act] State of Gujarat - Subsection Section 135N(ii) in The Bombay Land Revenue Code, 1879 (ii)the State Bank of India constituted under the State Bank of India Act, 1955 (XXIII of 1955);
