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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(2)Meetings of the Executive Committee:
(i)The Executive Committee shall meet at least once in a month;
(ii)The Authority may regulate the procedure in regard to Executive Committee meetings and the transaction of business at such meetings.