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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(4)(E) in Punjab Goods and Services Tax Rules, 2017

(E)[ "Adjusted Total turnover" means the sum total of the value of - [Substituted by Notification No. G.S.R.74/P.A.5/2017/S.164/Amd.(20)/2018, dated 3.10.2018 (w.e.f. 29.6.2017).]