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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(4) in Punjab Package Deal Properties (Disposal) Act, 1976

(4)The officer to whom the case is transferred under sub-section (1) sub- section (2) or sub-section (3) may subject to any special direction in the order of transfer, proceed from the state at which it was so transferred.