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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(1)(h) in The Mumbai Municipal Corporation Act, 1888

(h)[ in general, prescribing any other conditions of service of the said officers and servants.] [This clause was inserted by Bombay 12 of 1936, Section 5(2).]