Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 38 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 38. Any other matter which committee deem fit to report.(Kindly keep in mind the norms and standard prescribed by AICTE.)
