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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(c) in The National Green Tribunal (Practices and Procedure) Rules, 2011

(c)to require any application or appeal presented to the Tribunal to be amended for compliance with the provision of the Act or the rules made thereunder;