Section 37 in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018
37. Power to remove difficulties.
- If any difficulty arises in giving effect to any of the provisions of these regulations, the Commission may, by general or specific order, do anything, not inconsistent with the provisions of the Act, which it considers necessary or expedient for the purpose of removing the difficulties.
