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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(iv) in The Indian Postal Service (Group 'A') Rules, 1987

(iv)Posts in the Senior Time Scale which cannot be filled on account of officers with requisite years of service in Junior Time Scale not being available can also be added temporally to the Junior Time Scale and filled up by promotion in accordance with part IV, provided that the total number of promottee officers in various grades of the Service shall not, at any time, exceed 33-1/3% of the total cadre strength (excluding training reserve).]