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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(4) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(4)The certificate of registration of an establishment shall be valid only for such building and other construction work carried out by such establishment, for which intimation required under sub-rule (3) has been given.