Section 9 in The Maharashtra Electricity Regulatory Commission (General Conditions of Distribution Licence) Regulations, 2006
9. Power to Amend.
- The Commission may, at any time, vary, alter, modify or amend any provisions of these Regulations. Any alteration made to these Regulations shall come into force on the date of the notification and the alteration shall thereafter have effect only in such modified form or be of no effect, as the case may be, so, however, that any such alteration or annulment shall be without prejudice to the validity of anything previously done in pursuance of that alteration.
