Andhra Pradesh High Court - Amravati
Sri Modugala Venugopala Reddy vs Jayadev Galla on 1 March, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.E.P.No.2 of 2019
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note 28.02.2023 RRR, J Notices sent to Respondents 2 to 4, 11 and 21 are yet to be served.
Learned counsel for the petitioner is permitted to take out personal notice to respondents 2 to 4, 11 and 21 by RPAD and file proof of service by the next date of hearing.
Post on 20.03.2023.
In the meanwhile, learned counsel for the petitioner and the 1st respondent to submit draft issues.
_________ RRR, J Js.