Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54GA(1)] [Section 54GA] [Entire Act]

Union of India - Subsection

Section 54GA(1)(b) in The Income Tax Act, 1961

(b)acquired building or land or constructed building for the purposes of his business in the Special Economic Zone;