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State of Madhya Pradesh - Section

Section 6 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

6. Functions of the District Committees.

- The functions of the District Committee shall be-
(a)to prepare scheme for areas in the districts;
(b)to execute scheme in the district;
(c)to perform such other functions pertaining to land improvement as are entrusted to the District Committee by or under this Act;
(d)to carry out the instructions issued by the State Government or the Board from time to time under the provisions of this Act.