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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(7)(i) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(i)Where a suit or proceeding abates under this rule, no fresh suit or proceeding shall be brought on the same cause of action.