Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(6) in The Bihar Private Forest Act, 1947 (6)"Landlord" means the owner of the estate or tenure in which a forest is comprised who is entitled to exercise any rights in the forest;
