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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(1) in The Orissa Motor Vehicles Rules, 1993

(1)The Transport Authority may, from time to time-
(i)by a general order prescribe a schedule of timings for stage carriage running on specified routes; or
(ii)by a special order prescribe a schedule of timings for each stage carriages.