Delhi High Court - Orders
Rupesh Purwar vs Union Of India Thr Sfio on 29 May, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~78
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1610/2023, CRL.M.A. 14984/2023 & CRL.M.A.
14985/2023
RUPESH PURWAR ..... Petitioner
Through: Mr.Sujeet Kumar Mishra, Mr.Anil
Kumar, Mr.Kartik Kumar and
Mr.Utkarsh, Advocates
versus
UNION OF INDIA THR SFIO ..... Respondent
Through: Mr.Anurag Ahluwalia, CGSC for
UOI.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.05.2023 At the outset, learned counsel for the petitioner submits the connected matters being W.P.(Crl.) Nos.1923, 1934, 1936 & 1938 of 2022 are pending before Hon‟ble Mr.Justice Anish Dayal.
Let the matter be listed before Anish Dayal, J. on 31.05.2023, subject to orders of Hon‟ble the Chief Justice.
DINESH KUMAR SHARMA, J MAY 29, 2023 rb This is a digitally signed order.
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