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State of Bihar - Section

Section 10 in Bihar Special Survey and Settlement Act, 2011

10. Work during recess.

- After the disposal of objections and appeals in accordance with Section 7 and 9 of the Act respectively, Jaanch, Safai, Muqabla, Radif, Tartib, Tarmim, etc. shall be carried out in recess, in the prescribed manner.