Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in The Wild Life (Protection) (Rajasthan) Rules, 1977 8. Quorum. - The quorum for a meeting of the Board shall be 25 per cent of the total number of members excluding the Chairman.
