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Bombay High Court

Dhule Hamal Mapadi Kamgar Sahakari ... vs The State Of Maharashtra Through The ... on 1 November, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                          paucity of time.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                                    CORAM   :   MANGESH S. PATIL AND
                                                NEERAJ P. DHOTE, JJ.
                                    DATE    :   01.11.2023

PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters Date 958 WRIT PETITION NO.1702 OF 2022 WITH CA/2687/2022 IN WP/1702/2022 960 WRIT PETITION NO.3136 OF 2022 18.12.2023 962 WRIT PETITION NO.6066 OF 2022 WITH CA/7817/2023 IN WP/6066/2022 964 WRIT PETITION NO.11386 OF 2022 965 WRIT PETITION NO.13124 OF 2022 967 WRIT PETITION NO.1773 OF 2023 968 WRIT PETITION NO.2475 OF 2023 WITH WP/1464/2023 19.12.2023 969 WRIT PETITION NO.10727 OF 2023 WITH CA/11896/2023 IN WP/10727/2023 971 WRIT PETITION NO.11510 OF 2023 972 WRIT PETITION NO.11519 OF 2023 973 WRIT PETITION NO.13173 OF 2023 20.12.2023 975 FAMILY COURT APPEAL NO.1 OF 2022 976 FAMILY COURT APPEAL NO.16 OF 2022 WITH CA/3886/2022 IN FCA/16/2022 21.12.2023 977 FAMILY COURT APPEAL NO.73 OF 2023 1/2 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 02/11/2023 16:38:41 ::: paucity of time.odt 978 MAH.VALUE ADDED TAX APPEAL NO.1 OF 2023 21.12.2023 979 MAH. VALUE ADDED TAX APPEAL NO.2 OF 2023 WITH MVXA/3/2023 (NEERAJ P. DHOTE, J.) (MANGESH S. PATIL, J.) habeeb 2/2 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 02/11/2023 16:38:41 :::